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Sandhya Kumari vs State Of U.P. & Another
2017 Latest Caselaw 4653 ALL

Citation : 2017 Latest Caselaw 4653 ALL
Judgement Date : 19 September, 2017

Allahabad High Court
Sandhya Kumari vs State Of U.P. & Another on 19 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21225 of 2009
 

 
Petitioner :- Sandhya Kumari
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Arun Kumar
 
Counsel for Respondent :- Govt. Advocate,N.K. Maurya,Sushil Dubey
 

 
Hon'ble Bachchoo Lal,J.

Sri Sushil Dubey, learned counsel for the opp. party no. 2 has sent illness slip.

Learned counsel for petitioner and learned  A.G.A. are present.

The case is passed over for the day.

List after ten days.

Order Date :- 19.9.2017

Gss

 

 

 
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