Sanjay Gulati vs State Of U.P. & Another
2017 Latest Caselaw 4624 ALL

Citation : 2017 Latest Caselaw 4624 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Sanjay Gulati vs State Of U.P. & Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 27298 of 2011
 

 
Applicant :- Sanjay Gulati
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- A. Kumar Srivastava,Deepak Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Shesh Nath Yadav,Sudhir Kumar Agarwal
 

 
Hon'ble Bachchoo Lal,J.

Sri Deepak Kumar Singh, learned counsel for the applicant has sent illness slip.

Learned counsel for the opp.party no.2 and learned A.G.A. are present.

The case is passed over for the day.

List after ten days showing the name of Sri Saurabh Kumar, Advocate, as counsel for the opp. party no.2.

Order Date :- 19.9.2017

Gss

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