Pushpanjali vs State Of U.P.
2017 Latest Caselaw 4598 ALL

Citation : 2017 Latest Caselaw 4598 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Pushpanjali vs State Of U.P. on 18 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 4317 of 2015
 

 
Revisionist :- Pushpanjali
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Vikrant Neeraj,Chandrakesh Mishra
 
Counsel for Opposite Party :- G.A.,Sushil Kumar
 

 
Hon'ble Ravindra Nath Kakkar,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 18.9.2017

Ishan

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