Munawwar & Others vs State Of U.P. & Another
2017 Latest Caselaw 4595 ALL

Citation : 2017 Latest Caselaw 4595 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Munawwar & Others vs State Of U.P. & Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2017 of 2009
 

 
Petitioner :- Munawwar & Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Mohammad Khalid,Nazrul Islam Jafri
 
Counsel for Respondent :- Govt. Advocate,L.K.Shukla,N.K.Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of petitioners be taken on record.

Learned counsel for the petitioners states that he does not want to press this petition and it may be dismissed as not pressed.

Accordingly, this petition is dismissed as not pressed.

Stay order, if any, stands vacated.

Order Date :- 18.9.2017

Gss

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