Sanjay Kanaujiya vs State Of U.P.
2017 Latest Caselaw 4588 ALL

Citation : 2017 Latest Caselaw 4588 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Sanjay Kanaujiya vs State Of U.P. on 18 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1268 of 2011
 

 
Appellant :- Sanjay Kanaujiya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sharad Nandan Ojha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.N.Ojha, learned counsel fro the appellant and Sri U.C.Yadav, learned AGA for the State are present.

As prayed, list on 26.10.2017.

Order Date :- 18.9.2017

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