Sanjay Tyagi vs State Of U.P.
2017 Latest Caselaw 4587 ALL

Citation : 2017 Latest Caselaw 4587 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Sanjay Tyagi vs State Of U.P. on 18 September, 2017

Bench: Ramesh Sinha, Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 2752 of 2015
 

 
Appellant :- Sanjay Tyagi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satish Kumar Tyagi
 
Counsel for Respondent :- Govt. Advocate,Sunil Vashisth
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Aniruddha Singh,J.

The prayer for bail of Sanjay Tyagi is rejected.

For order, see order of date passed on Criminal Appeal No. 2072 of 2015 (Nitin @ Hanshu Vs. State of U.P.).

(Aniruddha Singh,J.) (Ramesh Sinha, J.)

Order Date :- 18.9.2017

A. Tripathi

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