Titu Alias Arun Kumar vs State Of U.P.
2017 Latest Caselaw 4572 ALL

Citation : 2017 Latest Caselaw 4572 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Titu Alias Arun Kumar vs State Of U.P. on 18 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35362 of 2017
 

 
Applicant :- Titu Alias Arun Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anurag Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Sri Arun Kumar Sharma, Advocate filed vakalatnama on behalf of the complainant is taken on record.

Sri Anurag Dubey, learned counsel for the applicant filed supplementary affidavit is taken on record.

As prayed by learned counsel for the applicant, put up this case on 03.10.2017 as fresh before appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 18.9.2017

Ishan

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