Shashank Garg vs State Of U.P.
2017 Latest Caselaw 4567 ALL

Citation : 2017 Latest Caselaw 4567 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Shashank Garg vs State Of U.P. on 18 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 3084 of 2017
 
Applicant :- Shashank Garg
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Kumar Garg,Nandita.Bharti,Rishad Murtaza
 
Counsel for Opposite Party :- Govt. Advocate,Ram Naresh Yadav
 

 
Hon'ble Ravindra Nath Mishra-II,J.

(C.M.Application No. 90364 of 2017)

1. This application moved on behalf of accused for correction of crime number in order order dated 28.08.2017.

2. It transpires that due to wrong crime number mentioned in bail rejection order passed by Trial Court, wrong crime number has been transcribed.

3. In bail rejection order, crime number has been corrected, therefore, case crime number mentioned in order dated 28.08.2017 is hereby corrected.

4. Accordingly, application is allowed.

Order Date :- 18.9.2017

Pachhere/-

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