Ravi vs State Of U.P.
2017 Latest Caselaw 4553 ALL

Citation : 2017 Latest Caselaw 4553 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Ravi vs State Of U.P. on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12610 of 2017
 

 
Applicant :- Ravi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Upadhyay
 
Counsel for Opposite Party :- G.A.,Kuldip Singh Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, the case is passed over for the day.

List after two weeks showing the name of Sri Jitendra Singh as counsel for the complainant.

Order Date :- 18.9.2017

Gss

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