R.S.Dubey vs [email protected] Pulli
2017 Latest Caselaw 4526 ALL

Citation : 2017 Latest Caselaw 4526 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

R.S.Dubey vs [email protected] Pulli on 15 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 463 of 1997
 

 
Appellant :- R.S.Dubey
 
Respondent :- [email protected] Pulli
 
Counsel for Appellant :- Kunwar Shanti Prakash,K.M. Rakesh
 
Counsel for Respondent :- M. Afzal,Mahmood
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. It is pointed out that Sri Shanti Prakash, learned counsel for appellant-accused is no more.

2. From the perusal of record shows that another counsel has already been filed his Vakalatnama which is on record.

3. List in the next cause list for hearing.

Order Date :- 15.9.2017

Pachhere/-

Download the LatestLaws.com Mobile App