Smt. Rizwan Begum And Others vs State Of U.P. And Another
2017 Latest Caselaw 4519 ALL

Citation : 2017 Latest Caselaw 4519 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Smt. Rizwan Begum And Others vs State Of U.P. And Another on 15 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5852 of 2004
 

 
Petitioner :- Smt. Rizwan Begum And Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Nasiruzzaman,Rajiv Kumar Mishra,Santosh Singh
 
Counsel for Respondent :- Govt. Advocate,Bablu Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioners prays for and is granted ten days time to file rejoinder affidavit.

List thereafter.

Order Date :- 15.9.2017

Gss

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