Citation : 2017 Latest Caselaw 4518 ALL
Judgement Date : 15 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 100 of 1997 Appellant :- Ravindra Singh Respondent :- State Of U.P. Counsel for Appellant :- Subodh K.Shukla Counsel for Respondent :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Subhodh Kumar Shukla, learned counsel for appellant is reported to be on sanctioned leave till 16.09.2017.
2. List in the next cause list.
Order Date :- 15.9.2017
Pachhere/-
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