Anil Kumar vs State Of U.P. & Another
2017 Latest Caselaw 4517 ALL

Citation : 2017 Latest Caselaw 4517 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Anil Kumar vs State Of U.P. & Another on 15 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION No. - 2741 of 2017
 

 
Revisionist :- Anil Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rahul Kumar Tripathi,Krishna Dev Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to the opp. party no. 2 returnable at an early date.

Steps be taken within a week.

List on 10.11.2017.

Order Date :- 15.9.2017

Gss

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