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Tabbassum Bano vs State Of U.P.2 Others
2017 Latest Caselaw 4513 ALL

Citation : 2017 Latest Caselaw 4513 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Tabbassum Bano vs State Of U.P.2 Others on 15 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 157 of 2015
 

 
Applicant :- Tabbassum Bano
 
Opposite Party :- State Of U.P.2 Others
 
Counsel for Applicant :- Vidhyachal Singh,P.C. Patel,Prem Chandra Patel,Vindhyachal Singh
 
Counsel for Opposite Party :- Govt.Advocate,Mohd Naseer Ahmad
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the opp. party no.2 even in revised list.

List after three weeks as peremptorily.

Order Date :- 15.9.2017

Gss

 

 

 
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