Satish Chandra Shukla vs State Of U.P.
2017 Latest Caselaw 4511 ALL

Citation : 2017 Latest Caselaw 4511 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Satish Chandra Shukla vs State Of U.P. on 15 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 493 of 1997
 

 
Appellant :- Satish Chandra Shukla
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Subhodh K. Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Subhodh Kumar Shukla, learned counsel for appellant is reported to be on sanctioned leave till 16.09.2017.

2. List in the next cause list.

Order Date :- 15.9.2017

Pachhere/-

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