Raju vs State Of U.P.,
2017 Latest Caselaw 4495 ALL

Citation : 2017 Latest Caselaw 4495 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Raju vs State Of U.P., on 15 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1028 of 2011
 

 
Appellant :- Raju
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Brijesh Yadav 'Vijay",Anil Kumar Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. None appears to argue the appeal on behalf of the appellant even in the revised call. Sri U.C.Yadav, learned AGA for the State is present.

List after three weeks.

Order Date :- 15.9.2017

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