Ahmad Fahim Alias Pappu vs State Of U.P.
2017 Latest Caselaw 4426 ALL

Citation : 2017 Latest Caselaw 4426 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Ahmad Fahim Alias Pappu vs State Of U.P. on 14 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 335 of 1997
 

 
Appellant :- Ahmad Fahim Alias Pappu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.P.Mishra
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. A request has been made for adjournment on behalf of Sri A.P. Mishra, learned counsel for appellant that he is busy in some other court.

2. List in the next cause list.

Order Date :- 14.9.2017

Pachhere/-

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