State Of U.P. vs Sudhakar & Ors.
2017 Latest Caselaw 4417 ALL

Citation : 2017 Latest Caselaw 4417 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

State Of U.P. vs Sudhakar & Ors. on 14 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 608 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Sudhakar & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Vineet Kumar Mishra
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri V.K.Mishra, learned counsel for the respondent and Sri U.C.Yadav, learned AGA for the State are present.

On the request of learned AGA for the State, list on 5.10.2017.

Order Date :- 14.9.2017

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