Som Nath Soni vs State Of U.P. & 2 Others
2017 Latest Caselaw 4370 ALL

Citation : 2017 Latest Caselaw 4370 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Som Nath Soni vs State Of U.P. & 2 Others on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22332 of 2013
 

 
Petitioner :- Som Nath Soni
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Kalp Raj Singh,Smt. Manju R. Chauhan
 
Counsel for Respondent :- Govt. Advocate,A.K. Dubey,Rachna Dube
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Smt. Manju Rani Chauhan, learned counsel for the applicant.

List after two weeks.

Order Date :- 13.9.2017

Gss

Download the LatestLaws.com Mobile App