Gulbahar And Another vs State Of U.P. And 3 Ors
2017 Latest Caselaw 4362 ALL

Citation : 2017 Latest Caselaw 4362 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Gulbahar And Another vs State Of U.P. And 3 Ors on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 1351 of 2015
 

 
Revisionist :- Gulbahar And Another
 
Opposite Party :- State Of U.P. And 3 Ors
 
Counsel for Revisionist :- Swetashwa Agarwal,Rajesh Kumar Kanojia
 
Counsel for Opposite Party :- Govt.Advocate,Anil Srivastava,Saurabh Kumar Srivastava
 

 
Hon'ble Ravindra Nath Kakkar,J.

The case is passed over on the illness slip of Sri Rajesh Kumar Kanojia, learned counsel for the revisionists.

List after two weeks.

Order Date :- 13.9.2017

Ishan

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