State Of U.P. vs Sarla Tiwari & Ors.
2017 Latest Caselaw 4349 ALL

Citation : 2017 Latest Caselaw 4349 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

State Of U.P. vs Sarla Tiwari & Ors. on 13 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 842 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Sarla Tiwari & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Jai Narain Panday
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

As per information lower court record has already been received.

Office to proceed for preparation of paper book as per rules.

List this appeal for final hearing in due course.

Order Date :- 13.9.2017

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