Ram Kishore vs State Of U.P.
2017 Latest Caselaw 4346 ALL

Citation : 2017 Latest Caselaw 4346 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Ram Kishore vs State Of U.P. on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 2994 of 2014
 

 
Revisionist :- Ram Kishore
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Shamsher Singh,Anil Kumat Dubey,Indrajeet Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Kakkar,J.

The case is passed over on the illness slip of Sri Anil Kumar Dubey, learned counsel for the revisionist.

List after two weeks.

Order Date :- 13.9.2017

Ishan

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