Deshpal Singh vs State Of U.P. And Another
2017 Latest Caselaw 4339 ALL

Citation : 2017 Latest Caselaw 4339 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Deshpal Singh vs State Of U.P. And Another on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 185 of 2017
 

 
Applicant :- Deshpal Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kumar Srivastava,Deepak Agarwal,Deepak Kumar,Hari Narayan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's time to file supplementary affidavit.

List thereafter.

Order Date :- 13.9.2017

Gss

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