Citation : 2017 Latest Caselaw 4318 ALL
Judgement Date : 13 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 36144 of 2011 Applicant :- Shafique @ Guddu Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Kamini Pandey,Ajay Dubey Counsel for Opposite Party :- Govt. Advocate,Lalit Srivastava,M.K. Shukla Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicant even in revised list to press this application u/s 482 Cr.P.C.
The application u/s 482 Cr.P.C. is dismissed for want of prosecution.
Stay order, if any, stands vacated.
Order Date :- 13.9.2017
Gss
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