Prithvi Raj vs State Of U.P. And Another
2017 Latest Caselaw 4313 ALL

Citation : 2017 Latest Caselaw 4313 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Prithvi Raj vs State Of U.P. And Another on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 22483 of 2011
 

 
Applicant :- Prithvi Raj
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Govind Saran Hajela
 
Counsel for Opposite Party :- Govt. Advocate,C.B Kushwaha
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted further two weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 13.9.2017

Gss

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