Pradeep Kumar And 3 Others vs State Of U.P. And Another
2017 Latest Caselaw 4291 ALL

Citation : 2017 Latest Caselaw 4291 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Pradeep Kumar And 3 Others vs State Of U.P. And Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 96 of 2017
 

 
Applicant :- Pradeep Kumar And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shishir Kumar Tiwari
 
Counsel for Opposite Party :- G.A.,K.K.Rao
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the opp. party no. 2 prays for and is granted further two weeks time to file counter affidavit.

List thereafter.

Order Date :- 12.9.2017

Gss

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