Gyanendra Singh vs The State Of U.P. & Another
2017 Latest Caselaw 4290 ALL

Citation : 2017 Latest Caselaw 4290 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Gyanendra Singh vs The State Of U.P. & Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 191 of 2017
 

 
Applicant :- Gyanendra Singh
 
Opposite Party :- The State Of U.P. & Another
 
Counsel for Applicant :- J.P. Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicants even in revised list to press this transfer application.

The transfer application is dismissed for want of prosecution.

Order Date :- 12.9.2017

Gss

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