Citation : 2017 Latest Caselaw 4217 ALL
Judgement Date : 11 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 68799 of 2013 Petitioner :- Modi Sugar Mills Respondent :- Labour Court And 2 Ors. Counsel for Petitioner :- Shakti Swarup Nigam Counsel for Respondent :- C.S.C.,Akshat Sinha,Y.K. Sinha Hon'ble Mahesh Chandra Tripathi,J.
The cases of Sri Y.K.Sinha, learned counsel for respondent are reported to be adjourned till today.
List this case after three weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 11.9.2017
G.S
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