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Puneet Kumar Vaish And Others vs State Of U.P. Thru. Secy. Home And ...
2017 Latest Caselaw 4211 ALL

Citation : 2017 Latest Caselaw 4211 ALL
Judgement Date : 11 September, 2017

Allahabad High Court
Puneet Kumar Vaish And Others vs State Of U.P. Thru. Secy. Home And ... on 11 September, 2017
Bench: Arvind Kumar Tripathi, Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 12923 of 2017
 

 
Petitioner :- Puneet Kumar Vaish And Others
 
Respondent :- State Of U.P. Thru. Secy. Home And Others
 
Counsel for Petitioner :- Maneesh Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Passed over on the illness slip of Sri Maneesh, Singh, learned counsel for the petitioner.

List in the next week.

Order Date :- 11.9.2017

IA

 

 

 
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