Dharmesh Kumar Shivhare vs State Of U.P. And 3 Others
2017 Latest Caselaw 4210 ALL

Citation : 2017 Latest Caselaw 4210 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Dharmesh Kumar Shivhare vs State Of U.P. And 3 Others on 11 September, 2017

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 212 of 2017
 

 
Appellant :- Dharmesh Kumar Shivhare
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Appellant :- Ramesh Chandra Sinha
 

 
Hon'ble Suneet Kumar,J.

As prayed, eight weeks' time is allowed to the learned counsel for the appellant to remove the deficiency.

Order Date :- 11.9.2017

Ishan

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