Saurabh Jain vs State Of U.P.And Another
2017 Latest Caselaw 4194 ALL

Citation : 2017 Latest Caselaw 4194 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Saurabh Jain vs State Of U.P.And Another on 11 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 10976 of 2011
 

 
Applicant :- Saurabh Jain
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ashwini Kumar Awasthi,Manish Tiwary
 
Counsel for Opposite Party :- Govt.Advocate,Pankaj Govil
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted 15 days time to seek instructions in the matter.

List thereafter.

Order Date :- 11.9.2017

Gss

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