Tama & Ors. vs State Of U.P.
2017 Latest Caselaw 4150 ALL

Citation : 2017 Latest Caselaw 4150 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Tama & Ors. vs State Of U.P. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1340 of 2011
 

 
Appellant :- Tama & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav,, learned AGA for the State is present.

Sri Saurabh Srivastava,learned counsel for the appellant is also present. On his request list this case on 12.10.2017.

Order Date :- 8.9.2017

Download the LatestLaws.com Mobile App