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Jaipal & 3 Others vs State Of U.P. & Another
2017 Latest Caselaw 4141 ALL

Citation : 2017 Latest Caselaw 4141 ALL
Judgement Date : 8 September, 2017

Allahabad High Court
Jaipal & 3 Others vs State Of U.P. & Another on 8 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Cr. Misc. Time Extension Application No. 265075 of 2017.
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 20937 of 2017
 

 
Applicant :- Jaipal & 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sushil Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned  A.G.A. for the State and perused the record.

In pursuance of the order dated 12.7.2017, the applicant no. 4- Ramchandra is granted ten days further time to appear and surrender before the court below.

Accordingly, the time extension application is disposed of.

Order Date :- 8.9.2017

Gss

 

 

 
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