Ram Pher Shukla & Anr. vs State Of U.P.,
2017 Latest Caselaw 4135 ALL

Citation : 2017 Latest Caselaw 4135 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Ram Pher Shukla & Anr. vs State Of U.P., on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1187 of 2011
 

 
Appellant :- Ram Pher Shukla & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Anoop Kumar Upadhyay
 
Counsel for Respondent :- G.A.,Manoj Kumar Mishra
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri A.K.Upadhyay, learned counsel for the appellants and Sri M.K.Mishra, learned counsel for the respondent are present. Sri U.C.Yadav,, learned AGA for the State is also present.

As jointly prayed, list this case on 5.10.2017.

Order Date :- 8.9.2017

Download the LatestLaws.com Mobile App