Noor Mohammad & 2 Others vs Union Of India Thru' Secy. & 3 ...
2017 Latest Caselaw 4133 ALL

Citation : 2017 Latest Caselaw 4133 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Noor Mohammad & 2 Others vs Union Of India Thru' Secy. & 3 ... on 8 September, 2017

Bench: Satyendra Singh Chauhan, Krishna Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1959 of 2015
 

 
Appellant :- Noor Mohammad & 2 Others
 
Respondent :- Union Of India Thru' Secy. & 3 Others
 
Counsel for Appellant :- Mohd. Waseem,D.K.Jaiswal,Mohd. Abrar Khan
 
Counsel for Respondent :- Sudhir Bharti,C.S.C.,Rama Shanker Yadav,V.K. Singh
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Krishna Singh,J.

Allowed vide our order of date passed on separate sheets in First Appeal From Order No.1953 of 2015.

Order Date :- 8.9.2017

Rao/-

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