Citation : 2017 Latest Caselaw 4075 ALL
Judgement Date : 7 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 11997 of 2011 Applicant :- Mahendra Kumar Shukla Opposite Party :- State Of U.P. And Another Counsel for Applicant :- A.V. Yadav,Jitendra Kumar Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicant even in revised list to press this application u/s 482 Cr.P.C.
The application u/s 482 Cr.P.C. is dismissed for want of prosecution.
Stay order if any stands vacated.
Order Date :- 7.9.2017
Gss
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