Chaman Khan vs State Of U.P.
2017 Latest Caselaw 4069 ALL

Citation : 2017 Latest Caselaw 4069 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Chaman Khan vs State Of U.P. on 7 September, 2017

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- BAIL No. - 10221 of 2016
 

 
Applicant :- Chaman Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bajhul Quamar Siddiqui,Bhavana,Rajesh Kumar Asthana
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

List has been revised. None appears to press this application, however, in the interest of justice the matter is passed over for today.

List the matter in next cause list.

Order Date :- 7.9.2017

A. Mandhani

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