Varun Thakur vs State Of U.P. And Another
2017 Latest Caselaw 4068 ALL

Citation : 2017 Latest Caselaw 4068 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Varun Thakur vs State Of U.P. And Another on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 332 of 2015
 

 
Applicant :- Varun Thakur
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kumar Vikrant,Anand Pati Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,Abhishek Srivastava,Tanu Roopanwal
 

 
Hon'ble Bachchoo Lal,J.

List in the next cause list before appropriate Bench.

Order Date :- 7.9.2017

Gss

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