Citation : 2017 Latest Caselaw 4025 ALL
Judgement Date : 6 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15671 of 2016 Applicant :- Bhopal Opposite Party :- State Of U.P. Counsel for Applicant :- Abhitab Kumar Tiwari,Sunil Dubey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 6.9.2017
Gss
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