Chandra Kant Tyagi And Others vs State Of U.P. And Another
2017 Latest Caselaw 4020 ALL

Citation : 2017 Latest Caselaw 4020 ALL
Judgement Date : 6 September, 2017

Allahabad High Court

Chandra Kant Tyagi And Others vs State Of U.P. And Another on 6 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 20137 of 2011
 

 
Applicant :- Chandra Kant Tyagi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ikram Ahmad
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, list in the next cause list.

Order Date :- 6.9.2017

Gss

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