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Lal Bahadur Singh @ Lal Bahadur vs State Of U.P. & Another
2017 Latest Caselaw 3974 ALL

Citation : 2017 Latest Caselaw 3974 ALL
Judgement Date : 4 September, 2017

Allahabad High Court
Lal Bahadur Singh @ Lal Bahadur vs State Of U.P. & Another on 4 September, 2017
Bench: Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- APPLICATION U/S 482 No. - 246 of 2003
 

 
Applicant :- Lal Bahadur Singh @ Lal Bahadur
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vinay Saran
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Vijay Lakshmi,J.

Learned counsel for the applicant is present.

Learned A.G.A. prays for and is allowed a time of two weeks to file a supplementary counter affidavit with better particulars.

List on 06.10.2017.

Order Date:-4.9.2017-SB

 

 

 
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