State Of U.P.Throu.The ... vs Bhagwati Prasad Srivastava
2017 Latest Caselaw 3959 ALL

Citation : 2017 Latest Caselaw 3959 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

State Of U.P.Throu.The ... vs Bhagwati Prasad Srivastava on 1 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 471 of 2014
 

 
Appellant :- State Of U.P.Throu.The Prin.Secy.Public Works Deptt.& Ors.
 
Respondent :- Bhagwati Prasad Srivastava
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- G.P.Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri G.P. Srivastava, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 1.9.2017

Pachhere/-

Download the LatestLaws.com Mobile App