Shailendra Singh ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 3913 ALL

Citation : 2017 Latest Caselaw 3913 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Shailendra Singh ( Second Bail ) vs State Of U.P. on 1 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 10227 of 2016
 

 
Applicant :- Shailendra Singh ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ratna Pandey,Aseem Chandra
 
Counsel for Opposite Party :- Govt. Advocate,Kapil Misra
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri Somesh Tripathi holding brief of Sri Aseem Chandra, learned counsel for the applicant and Sri S.K.Mishra, learned AGA for the State are present.

As prayed by Sri S.Tripathi, list on 7.9.2017.

Order Date :- 1.9.2017

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