Ramesh Kumar Saroj vs State Of U.P.
2017 Latest Caselaw 3908 ALL

Citation : 2017 Latest Caselaw 3908 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Ramesh Kumar Saroj vs State Of U.P. on 1 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 1876 of 2017
 

 
Applicant :- Ramesh Kumar Saroj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Kumar
 
Counsel for Opposite Party :- Govt. Advocate,Dhirendra Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri Vijay Kumar, learned counsel for the applicant and Sri S.K.Mishra, learned AGA for the State are present. Sri Dhirendra Singh, learned counsel for the complainant is not present even in the revised call.

List on 7.9.2017.

Order Date :- 1.9.2017

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