Shri Bhagwan Narvadeshwar Ji ... vs Smt. Sunita Singh And 2 Others
2017 Latest Caselaw 7495 ALL

Citation : 2017 Latest Caselaw 7495 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Shri Bhagwan Narvadeshwar Ji ... vs Smt. Sunita Singh And 2 Others on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 516 of 2015
 

 
Appellant :- Shri Bhagwan Narvadeshwar Ji Maharaj Mandir
 
Respondent :- Smt. Sunita Singh And 2 Others
 
Counsel for Appellant :- Mansih Kumar Nigam,Pawan Kumar Srivastava
 
Counsel for Respondent :- Ashish Mishra,Manish Goyal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 30.11.2017

Gss

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