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Raja Ram vs Fakire Lal And 28 Others
2017 Latest Caselaw 7487 ALL

Citation : 2017 Latest Caselaw 7487 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Raja Ram vs Fakire Lal And 28 Others on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1119 of 2016
 

 
Appellant :- Raja Ram
 
Respondent :- Fakire Lal And 28 Others
 
Counsel for Appellant :- Ghanshyam Dwivedi
 
Counsel for Respondent :- Raj Bahadur Verma,S.K. Mishra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ghanshyam Dwivedi,learned counsel for the appellant.

List in due course.

Order Date :- 30.11.2017

Gss

 

 

 
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