Citation : 2017 Latest Caselaw 7480 ALL
Judgement Date : 30 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 379 of 2016 Appellant :- Ram Teerath Respondent :- Vishwadeo (Since Deceased) And 12 Ors. Counsel for Appellant :- Hari Pratap Gupta,H.P. Shukla,Ramesh Rai Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List after two weeks.
Order Date :- 30.11.2017
Gss
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