Rakesh Dubey vs Shanti Devi And 7 Others
2017 Latest Caselaw 7465 ALL

Citation : 2017 Latest Caselaw 7465 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Rakesh Dubey vs Shanti Devi And 7 Others on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1319 of 2016
 

 
Appellant :- Rakesh Dubey
 
Respondent :- Shanti Devi And 7 Others
 
Counsel for Appellant :- Devi Prasad Tripathi,Manish Kumar Pandey
 
Counsel for Respondent :- Harish Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Devi Prasad Tripathi,learned counsel for the appellant.

List after three weeks.

Order Date :- 30.11.2017

Gss

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