Naresh Singh Chauhan vs State Of U.P. & 3 Others
2017 Latest Caselaw 7443 ALL

Citation : 2017 Latest Caselaw 7443 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Naresh Singh Chauhan vs State Of U.P. & 3 Others on 29 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT TAX No. - 632 of 2017
 

 
Petitioner :- Naresh Singh Chauhan
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Abhijit Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Pursuant to the instruction received, learned Standing Counsel prays for and is allowed two weeks' time to file a counter affidavit. Petitioner will have one week thereafter to file a rejoinder affidavit.

List thereafter.

Order Date :- 29.11.2017

pks

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