Raju Balmiki And Another Ltd. vs Atridev
2017 Latest Caselaw 7433 ALL

Citation : 2017 Latest Caselaw 7433 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Raju Balmiki And Another Ltd. vs Atridev on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 65 of 2016
 

 
Appellant :- Raju Balmiki And Another Ltd.
 
Respondent :- Atridev
 
Counsel for Appellant :- Shiv Nath Singh,S.N. Singh Yadav,Surya Pratap
 
Counsel for Respondent :- Mahabir Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Mahabir Yadav, learned counsel for the respondent.

List in due course.

Order Date :- 29.11.2017

Gss

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